Narayan Singh Rathore Son Of Late ... vs The Union Of India
2023 Latest Caselaw 2296 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7474/2020

                                   Narayan Singh Rathore Son Of Late Dr. Devi Singh Rathore
                                                                                                        ----Petitioner
                                                                         Versus
                                   The Union Of India
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Dr. Vasudha Gautam Officer in charge present in person

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

23/02/2023

List this matter on 10.03.2023

(GANESH RAM MEENA),J

Sharma NK/81

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