Lalchand vs State Of Rajasthan And Anr
2023 Latest Caselaw 2291 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Revision Petition No. 799/2018

                                   Lalchand
                                                                                                          ----Petitioner
                                                                           Versus
                                   State Of Rajasthan And Anr
                                                                                                        ----Respondent

                                   For Petitioner(s)             :     None
                                   For Respondent(s)             :     Mr. Suresh Kumar, PP

HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

23/02/2023

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(SHUBHA MEHTA),J

AJAY KUMAR SINGHAL /32

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