Dilkhush Meena S/O Ramlal vs State Of Rajasthan ...
2023 Latest Caselaw 2242 Raj/2

                                   [2023/RJJP/003099]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                              11415/2022

                                   Dilkhush Meena S/o Ramlal, Aged About 25 Years,
                                   R/o Pakad Ki Dhani Enda, Police Station Malarna
                                   Dungar, Distt Sawai Madhopur.
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan, Through P.p.
                                                                                       ----Respondent

For Petitioner(s) : Mr. Umesh Dixit, Adv. For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. M.L. Goyal, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/02/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application.

In view of above, the criminal misc. bail

application filed under Section 438 Cr.P.C. is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /43

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