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Shri Anirudh Vishnoi Son Of Shri ... vs Shri Jagdish Son Of Brijlal
2023 Latest Caselaw 2209 Raj/2

Citation : 2023 Latest Caselaw 2209 Raj/2
Judgement Date : 17 February, 2023

Rajasthan High Court
Shri Anirudh Vishnoi Son Of Shri ... vs Shri Jagdish Son Of Brijlal on 17 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 98/2020

                                   Shri Anirudh Vishnoi Son Of Shri Sunil Vishnoi
                                                                                                        ----Petitioner
                                                                         Versus
                                   Shri Jagdish Son Of Brijlal
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 20813/2018 Jagdish Chandra Bishnoi, Son Of Shri Braj Lal Bishnoi,

----Petitioner Versus Narendra Premchandani,

----Respondent

For Petitioner(s) : Mr. Kamlakar Sharma Sr. Advocate with Ms. Alankrita Sharma For Respondent(s) : Mr. Zeeshan Khan for Mr.(Dr.)P.C. Jain

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/02/2023

Counsel appearing for the respondents that his Senior

Counsel Mr.(Dr.) P.C. Jain is not available for arguing the case

today and prays for an adjournment.

List the matter on 17.03.2023. Till then the interim

order, if any, to continue.

(GANESH RAM MEENA),J

Sharma NK/55-56

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