Dr. Shubhash Bharadwaj Son Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2148 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        17515/2022

                                   Dr. Shubhash Bharadwaj Son of Shri Hari Shankar
                                   Bharadwaj
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Pawan Kumar Verma, Adv.

& Mr. Mohit Kumar Sharma, Adv.

For : Mr. Shyam Prakash Sharma, Respondent(s) P.P., Mr. Rajeev Surana, Adv., assisted by Mr. Sankalp Sogani, Adv., Mr. Umang Jain, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/02/2023

List after two weeks, as prayed.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /116

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