Smt. Sunita Devi D/O Rajesh Kumar vs Raj Rishi Matasya University
2023 Latest Caselaw 2137 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 10720/2021

                                   Smt. Sunita Devi D/o Rajesh Kumar
                                                                                                        ----Petitioner
                                                                         Versus
                                   Raj Rishi Matasya University
                                                                                                      ----Respondent

For Petitioner(s) : Mr. M.K. Sharma For Respondent(s) : Mr. Sudhir Yadav

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/02/2023

Counsel for the respondents prays for and is granted

ten days time to file reply.

List the matter on 28.2.2023. No request for

adjournment shall be entertained on the next date.

(GANESH RAM MEENA),J

Sharma NK/54

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