Jayvardhan Singh Jadawat S/O ... vs State Of Rajasthan
2023 Latest Caselaw 2077 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2326/2023

                                   Jayvardhan Singh Jadawat S/o Madhu Sudhan
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Uma Shankar Acharya For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

List the matter after one week as prayed.

(GANESH RAM MEENA),J

Sharma NK/66

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