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Shakti Pratap Singh Son Of Late ... vs Smt. Durga Kumari Wife Of Late Shri ...
2023 Latest Caselaw 2075 Raj/2

Citation : 2023 Latest Caselaw 2075 Raj/2
Judgement Date : 10 February, 2023

Rajasthan High Court
Shakti Pratap Singh Son Of Late ... vs Smt. Durga Kumari Wife Of Late Shri ... on 10 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2366/2023

                                   Shakti Pratap Singh Son Of Late Shri Narendra Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                   Smt. Durga Kumari Wife Of Late Shri Kushal Singh
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Adhiraj Modi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Counsel appearing for the petitioner submits that he is

not fully prepared to argue the matter and prays for three weeks

time.

Time prayed for is granted.

List the matter after three weeks.

(GANESH RAM MEENA),J

Sharma NK/69

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