Mohanlal Saini S/O Late Shri ... vs Hanuman Sahai S/O Late Shri ...
2023 Latest Caselaw 2067 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 802/2023

                                   Mohanlal Saini S/o Late Shri Nathuram
                                                                                                        ----Petitioner
                                                                         Versus
                                   Hanuman Sahai S/o Late Shri Nathuram
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajendra Kumar Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

List the matter one week as prayed.

(GANESH RAM MEENA),J

Sharma NK/52

Powered by TCPDF (www.tcpdf.org)