Sunil Kumar Sharma S/O Mahesh ... vs The State Of Rajasthan
2023 Latest Caselaw 2047 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 15918/2022

                                   Sunil Kumar Sharma S/o Mahesh Chand Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Tarun Jain For Respondent(s) : Mr. Abhay Singh for Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Mr. Abhay Singh appearing for Ms. Sheetal Mirdha, AAG,

prays for a short time to file reply.

Prayer is allowed.

List this matter for admission on 21.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /32

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