Bherulal S/O Modulal vs State Of Rajasthan
2023 Latest Caselaw 2046 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 16778/2022

                                   Bherulal S/o Modulal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Arvind Kumar Bhardwaj Mr. Pankaj Pratap Singh Raghuwanshi For Respondent(s) : Mr. L L Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

Issue fresh notice to the unserved respondents by ordinary

as well as registered post.

Counsel for the petitioner is directed to submit PF and

Registry Charges within three days.

List this matter on 03.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /9

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