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Ms G S And Company And Anr vs State Of Raj And Ors
2023 Latest Caselaw 2029 Raj/2

Citation : 2023 Latest Caselaw 2029 Raj/2
Judgement Date : 10 February, 2023

Rajasthan High Court
Ms G S And Company And Anr vs State Of Raj And Ors on 10 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7224/2018

                                   Ms G S And Company And Anr
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Raj And Ors
                                                                                                     ----Respondent

Connected With S.B. Civil Writ Petition No. 3730/2018 M/s Secure Guard Security

----Petitioner Versus State Of Raj And Ors

----Respondent

For Petitioner(s) : Mr. Namo Narayan Sharma For Respondent(s) : Dr. Vibhuti Bhushan Sharma, AAG Mr. Abhimanyu Singh Yaduvanshi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

List these cases after two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA/109-110

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