Arti Shiksha Samiti vs State Of Rajasthan
2023 Latest Caselaw 2018 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 18723/2022

                                   Arti Shiksha Samiti
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 13015/2022 Arti Shiksha Samiti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Umashankar Pandey For Respondent(s) : Mr. S.S. Raghav- learned AAG Ms. Manjeet Kaur for respondent No.6

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/02/2023

In CW P.No.13015/2022:

Counsel for the applicant has moved an application No.1/2023, for withdrawal of the second stay application.

For the reasons stated in the aforesaid application, same is allowed and the second stay application is accordingly dismissed as withdrawn.

Mr. S.S. Raghav, learned AAG and Ms. Manjeet Kaur- learned counsel appearing for respondent No.6-Union of India pray for and is granted two weeks time to file reply.

List the matter thereafter.

(GANESH RAM MEENA),J

Sharma NK/45-46

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