Vijay S/O Satyanarayan vs State Of Rajasthan
2023 Latest Caselaw 1995 Raj/2

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

  S.B. Criminal Miscellaneous Bail Application No.
                    9141/2022

Lakshya Singh @ Lala S/o Bhanwar Singh
                                                     ----Petitioner
                            Versus
State Of Rajasthan
                                                 ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 15368/2022 Lakhan S/o Sanjay @ Tappa

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 16998/2022 Pintu Son Of Ramphool

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 17615/2022 Vijay S/o Satyanarayan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 1215/2023 Vijay Rana Son Of Rajendra

----Petitioner Versus State Of Rajasthan

----Respondent

(2 of 2) [CRLMB-9141/2022]

For Petitioner(s) : Mr. Vijay Singh, Adv., for (Mr. Nitin Kumar Sharma, Adv. & Mr. Shyam Bihari Gautam, Adv.), Mr. Nitin Jain, Adv., Mr. Ashindra Gautam, Adv. & Mr. Aslam S. Khan, Adv., for Mr. Girish Khandelwal, Adv. For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. Mahesh Chand Meena, Adv. & Mr. Abdul Kalam Khan, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/02/2023

List after two weeks, as prayed.

Case diary be sent back.

(UMA SHANKER VYAS),J

DANISH USMANI /06-10

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