Jugal Kishore Laddha vs Santosh Devi Laddha
2023 Latest Caselaw 1960 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17227/2019

Jugal Kishore Laddha

----Petitioner Versus Santosh Devi Laddha

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE DR. JUSTICE NUPUR BHATI

Order

27/02/2023

An application has been preferred on behalf of the petitioner

with a prayer for extension of interim order dated 18.11.2019.

A perusal of the interim order dated 18.11.2019 makes it

clear that the same is absolute.

However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299 the interim order

dated 18.11.2019 is extended for a further period of six months or

till the disposal of the petition whichever is earlier.

The application (IA No.01/2023) stands disposed of

accordingly.

(DR.NUPUR BHATI),J

43-/Devesh/-

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