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Rajesh Mangal S/O Late Sh. Brij ... vs State Of Rajasthan ...
2023 Latest Caselaw 1955 Raj/2

Citation : 2023 Latest Caselaw 1955 Raj/2
Judgement Date : 9 February, 2023

Rajasthan High Court
Rajesh Mangal S/O Late Sh. Brij ... vs State Of Rajasthan ... on 9 February, 2023
Bench: Ganesh Ram Meena
                                   [2023/RJJP/002192]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2871/2020

                                   Rajesh Mangal S/o Late Sh. Brij Mohan Mangal, Aged About 49
                                   Years, R/o Kumher Gate, Kasaye Gali, Koriya Mohalla, Bharatpur,
                                   Rajasthan
                                                                                                             ----Petitioner
                                                                            Versus
                                   1.       State       Of   Rajasthan,          Through        Its      Chief   Secretary,
                                            Government Secretariat, Jaipur, Rajasthan.
                                   2.       District Collector, Bharatpur, Rajasthan
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Jitendra Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/02/2023

Counsel for the petitioner wants to withdraw the present writ

petition with liberty to file fresh case, if any need arises.

Prayer is allowed.

Accordingly, present Civil Writ Petition is dismissed as

withdrawn with liberty as prayed for.

(GANESH RAM MEENA),J

ARTI SHARMA /1

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