Kasana Ram vs Hindu Singh And Anr ...
2023 Latest Caselaw 1904 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 315/2004

Kasana Ram

----Appellant Versus Hindu Singh And Anr

----Respondent

For Appellant(s) : Mr. Rakesh Arora with Mr. Manish Rajpurohit For Respondent(s) : Mr. Jagdish Vyas

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Order

17/02/2023

Arguments heard and concluded.

Judgment reserved.

(PRAVEER BHATNAGAR),J 5-raksha/-

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