Hari Ram vs Ram Narayan And Ors
2023 Latest Caselaw 1903 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1146/2016

Hari Ram

----Petitioner Versus Ram Narayan And Ors.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Bharat Devasi
                                   For Respondent(s)         :

HON'BLE DR. JUSTICE NUPUR BHATI

Order

17/02/2023

An application (I.A.No.1/23) has been preferred on behalf of

the petitioner with a prayer for extension of interim order dated

03.02.2016.

A perusal of the interim order dated 03.02.2016 makes it

clear that the same was absolute and on the said date the stay

application was disposed of.

However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299 the interim order

dated 03.02.2016 is extended for a further period of six months or

till the disposal of the petition whichever is earlier.

The application for extension of interim order is disposed of.

(DR.NUPUR BHATI),J surabhii/28-

Powered by TCPDF (www.tcpdf.org)