Citation : 2023 Latest Caselaw 1893 Raj
Judgement Date : 17 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 1769/2023
Peeraram
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1768/2023 Pukhraj
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vinit Jain Sr. Adv. With Mr. Rajiv Bishnoi Mr. Pradeep Shah Mr. Ramesh Kumar Mr. Raj Singh Bhati For Respondent(s) : Mr. Anil Joshi Ji, GA-cum-AAG with Mr. Rajat Chhaparwal Mr. Mukesh Kumar Sankhla, Add SP, PS Sukher, Udaipur, present-in-person Mr. Mahendra Pareek, Add. SP, PS Bekriya, Udaipur, present-in-person
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order
17/02/2023
Arguments heard and concluded.
Judgment reserved.
(MADAN GOPAL VYAS),J 80-81 neha/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!