Suraj Singh Son Of Shri Madho Singh vs State Of Rajasthan
2023 Latest Caselaw 1855 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 21357/2018

                                   Suraj Singh Son Of Shri Madho Singh,
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vishwas Sharma For Respondent(s) : Mr. Pankaj Choudhary

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

Counsel for the petitioner prays for and is granted two

weeks time.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma NK/72

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