Ajmer Development Authority vs Indrajeet Dev S/O Maharajdhiraj ...
2023 Latest Caselaw 1845 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6066/2018

                                   Ajmer Development Authority
                                                                                                        ----Petitioner
                                                                         Versus
                                   Indrajeet Dev S/o Maharajdhiraj Sudershan Dev
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey & Mr. Prawal Mishra Mr. Bheem Sain Bairwa For Respondent(s) : Mr. R.K. Mathur, Sr. Adv. With Mr. Ram Prasad

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

List this matter on 28.02.2023, as prayed.

(GANESH RAM MEENA),J

ARTI SHARMA /2

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