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Raj Pal Singh Parmar And Ors vs Chief Secretary And Ors
2023 Latest Caselaw 1802 Raj/2

Citation : 2023 Latest Caselaw 1802 Raj/2
Judgement Date : 8 February, 2023

Rajasthan High Court
Raj Pal Singh Parmar And Ors vs Chief Secretary And Ors on 8 February, 2023
Bench: Ganesh Ram Meena
     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

            S.B. Civil Writ Petition No. 8094/2017

1.   Raj Pal Singh Parmar S/o Sh. Pitam Singh Parmar, R/o
     Village Boreli, Tehsil Baseri, Distt. Dholpur Rajasthan.
2.   Ompal Singh S/o Sh. Laxmi Chand, R/o 165, Thakuro Ka
     Mohalla,     Vill.    Boreli,     Tehsil      Baseri,     Distt.   Dholpur
     Rajasthan.
3.   Ummed Singh S/o Sh. Bake Lal, R/o Vill. Boreli, Tehsil
     Baseri, Distt. Dholpur Rajasthan.
4.   Heta Singh, S/o Sh. Godhan Singh, R/o Vill. Boreli, Tehsil
     Baseri, Distt. Dholpur Rajasthan.
5.   Betal Singh S/o Sh. Panna Lal, R/o House No. 171, Vill.
     Boreli, Tehsil Baseri, Distt. Dholpur Rajasthan.
                                                                 ----Petitioners
                                     Versus
1.   Chief Secretary, Govt. Of Rajasthan, Govt. Secretariat,
     Janpath, Jaipur, Rajasthan.
2.   District Magistrate And Collector, Distt. Dholpur Rajasthan
3.   Sub-Division         Officer,     Tehsil     Baseri,      Distt.   Dholpur,
     Rajasthan.
4.   Tehsildar, Tehsil Baseri, Distt. Dholpur, Rajasthan.
                                                               ----Respondents

Connected With S.B. Civil Writ Petition No. 409/2018

1. Darshan S/o Ramswaroop, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

2. Ashok S/o Lt. Shri Bahadur, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

3. Raju S/o Shri Sharwan, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

4. Rambabu S/o Shri Sharwan By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

5. Pooran S/o Lt. Shri Ram Ji Lal By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

6. Fateh Singh S/o Lt. Shri Ram Ji Lal By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

(2 of 4) [CW-8094/2017]

7. Ramniwas S/o Lt. Shri Gopal By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

8. Fateh Singh S/o Lt Shri Ram Ji Lal By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

9. Mahendra S/o Lt. Shri Jiledar By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

10. Devendra S/o Lt. Shri Jiledar By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

11. Jitendra S/o Lt. Shri Jiledar By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

12. Mahesh S/o Lt. Shri Jiledar, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

13. Gopichand S/o Lt. Shri Devlal, By Caste Khateek, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

14. Mukesh S/o Lt. Shri Ramesh Chand, By Caste Brahman, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

15. Vinod S/o Lt. Shri Ramesh Chand, By Caste Brahman, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

16. Naresh S/o Lt. Shri Ramesh Chand, By Caste Brahman, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

17. Rajendra S/o Lt. Shri Niroti, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

18. Pawan S/o Lt. Shri Niroti, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

19. Sanjay S/o Lt. Shri Niroti, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

20. Sriniwas S/o Lt. Shri Ram Ji Lal, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

21. Bhagwandas S/o Lt. Shri Ram Ji Lal, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

22. Brijesh S/o Lt. Shri Ram Ji Lal, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

23. Suresh S/o Lt. Shri Shivcharan, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

24. Munna S/o Lt. Shri Shivcharan, By Caste Vaishaya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

25. Vinod S/o Lt. Shri Shivcharan, By Caste Vaishya, R/o

(3 of 4) [CW-8094/2017]

Baureli, Tehsil Basedi, District Dholpur Rajasthan.

26. Pawan S/o Lt. Shri Shivcharan, By Caste Vaishya, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

27. Jagdish S/o Lt. Shri Atar Singh, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

28. Ramniwas S/o Lt. Shri Atar Singh, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

29. Udayveer S/o Lt. Shri Atar Singh, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

30. Brijesh S/o Lt. Shri Atar Singh, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

31. Raghunath S/o Lt. Shri Atar Singh, By Caste Thakur, R/o Baureli, Tehsil Basedi, District Dholpur Rajasthan.

----Petitioners Versus

1. State Of Rajasthan Through Secretary, Department Of Revenue, Government Of Rajasthan, Secretariat, Janpath, Jaipur Rajasthan.

2. District Collector, District Dholpur Rajasthan

3. Sub Division Officer, Tehsil Basedi, District Dholpur Rajasthan.

4. Tehsildar, Tehsil Basedi, District Dholpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 6003/2019

1. Darshan S/o Ramswaroop, Aged About 72 Years, By Caste Thakur, Resident Of Baureli, Tehsil Basedi District Dholpur (Rajasthan)

2. Raju S/o Shri Sharwan, By Caste Thakur, Resident Of Baureli, Tehsil Basedi District Dholpur (Rajasthan)

3. Mahendra S/o Lt. Shri Jiledar, By Caste Thakur, Resident Of Baureli, Tehsil Basedi District Dholpur (Rajasthan)

4. Mukesh S/o Lt. Shri Ramesh Chand, By Caste Brahman, Resident Of Baureli, Tehsil Basedi District Dholpur (Rajasthan)

5. Jagdish S/o Lt. Shri Atar Singh, By Caste Thakur, Resident Of Baureli, Tehsil Basedi District Dholpur (Rajasthan)

----Petitioners

(4 of 4) [CW-8094/2017]

Versus

1. State Of Rajasthan, Through Secretary, Department Of Revenue, Government Of Rajasthan, Secretariat, Janpath, Jaipur (Rajasthan).

2. District Collector, District Dholpur (Rajasthan)

3. Sub-Division Officer, Tehsil Basedi, District Dholpur (Rajasthan)

4. Tehsildar, Tehsil Basedi, District Dholpur (Rajasthan)

----Respondents

For Petitioner(s) : Mr. Amit Ojha For Respondent(s) : Mr. Akshay Sharma AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/02/2023

List these matters on 14.03.2023 along-with S.B. Civil

Restoration Application No.675/2017, State of Rajasthan Vs.

Board of Revenue, Rajasthan, Ajmer.

(GANESH RAM MEENA),J

Sharma NK/64-66

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