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Vijaypuri Goswami Son Of ... vs Jaipur Development Authority ...
2023 Latest Caselaw 1793 Raj/2

Citation : 2023 Latest Caselaw 1793 Raj/2
Judgement Date : 7 February, 2023

Rajasthan High Court
Vijaypuri Goswami Son Of ... vs Jaipur Development Authority ... on 7 February, 2023
Bench: Ganesh Ram Meena
                                   [2023/RJJP/001940]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8660/2019

                                   Vijaypuri Goswami Son Of Surajpuri Goswami, Aged About 34
                                   Years, Resident- Plot No. 63, Vishavnagar, New Sanganer Road,
                                   Sodala, Jaipur.
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.       Jaipur Development Authority, Indira Circle, Jawahar Lal
                                            Nehru Marg, Jaipur Through Secretary
                                   2.       Smt. Manbhar Devi W/o Shri Sathanpuri, Resident- Plot
                                            No. 63, Vishavnagar, New Sanganer Road, Sodala, Jaipur
                                            And Plot No. 60, Vishavnagar, New Sanganer Road, Sodla,
                                            Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Anish Bhadala for Mr. Sumer Saini For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Counsel for the petitioner wants to withdraw the present civil

writ petition.

Accordingly, present Civil Writ Petition is dismissed as

withdrawn.

(GANESH RAM MEENA),J

ARTI SHARMA /8

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