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Bharatpur Nutritional Products ... vs State Of Rajasthan
2023 Latest Caselaw 1782 Raj/2

Citation : 2023 Latest Caselaw 1782 Raj/2
Judgement Date : 7 February, 2023

Rajasthan High Court
Bharatpur Nutritional Products ... vs State Of Rajasthan on 7 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12633/2020

                                   Bharatpur Nutritional Products Ltd., Having Its Registered Office
                                   At Ghana Sewar By Pass, Bharatpur- 321001, Rajasthan And
                                   Head Office At 2Nd Floor, Indraprakash Building, 21 Barakhamba
                                   Road, New Delhi Through Its Authorized Signatory Mohammad
                                   Shah Alam Son Of Mohammad Yameen.
                                                                                                            ----Petitioner
                                                                        Versus
                                   1.       State Of Rajasthan, Through Its Secretary, Revenue
                                            (Group-3) Department, Secretariat, Jaipur.
                                   2.       Collector And District Magistrate, Bharatpur.
                                   3.       Tehsildar,   Bharatpur,         Collectorate,            Near     Bijli   Ghar
                                            Chorwaha, Bharatpur.
                                   4.       Patwari, Malah Circle, Tehsil And District Bharatpur,
                                            Bharatpur, Rajasthan.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. R.P. Garg For Respondent(s) : Mr. Mehul Harkawat for Mr. Anil Mehta, learned AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

At the request of learned counsel for the respondents

list the matter on 20.02.2023.

(GANESH RAM MEENA),J

Sharma NK/160

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