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Swami Dayanand Pashudhan Sahayak ... vs State Of Rajasthan
2023 Latest Caselaw 1782 Raj

Citation : 2023 Latest Caselaw 1782 Raj
Judgement Date : 15 February, 2023

Rajasthan High Court - Jodhpur
Swami Dayanand Pashudhan Sahayak ... vs State Of Rajasthan on 15 February, 2023
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6653/2022

Swami Dayanand Pashudhan Sahayak Mahavidhyalaya

----Petitioner Versus State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. C.S. Kotwani. For Respondent(s) : Mr. Anil Kumar Gaur, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

15/02/2023

Counsel for the respondents prays for and is granted last

opportunity to file reply, as counsel for the petitioner submits that

the issue raised is squarely covered by the judgments of this

Court.

List the petition on 02.03.2023. In case the reply is not filed

by the next date, the matter shall proceed without reply of the

respondents.

(ARUN BHANSALI),J 12-DJ/-

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