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Ajmer Development Authority vs Smt. Nathi W/O Late Shri Kishna
2023 Latest Caselaw 1739 Raj/2

Citation : 2023 Latest Caselaw 1739 Raj/2
Judgement Date : 7 February, 2023

Rajasthan High Court
Ajmer Development Authority vs Smt. Nathi W/O Late Shri Kishna on 7 February, 2023
Bench: Ganesh Ram Meena
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 22781/2018

Ajmer Development Authority, Through Its Secretary, Todermal
Marg, Civil Line, Ajmer.
                                                                   ----Petitioner
                                   Versus
1.     Shaitan Adopted Son Of Moti, Cast- Bhambi, Village-
       Kotada, Tehsil And Distt- Ajmer.
2.     Government Of Rajasthan, Through Tehsildar District
       Ajmer.
                                                                ----Respondents

Connected With S.B. Civil Writ Petition No. 22761/2018 Ajmer Development Authority, Through Its Secretary, Todermal Marg, Civil Line, Ajmer.

----Petitioner Versus

1. Smt. Nathi W/o Late Shri Kishna, By Caste Bhambi, Village Kotda, Tehsil And Distt. Ajmer

2. Madan Lal S/o Late Shri Kishna, By Caste Bhambi, Village Kotda, Tehsil And Distt. Ajmer

3. Mohan Lal S/o Late Shri Kishna, By Caste Bhambi, Village Kotda, Tehsil And Distt. Ajmer

4. Shankar Lal S/o Late Shri Kishna, By Caste Bhambi, Village Kotda, Tehsil And Distt. Ajmer

5. Laxman Lal S/o Late Shri Kishna, By Caste Bhambi, Village Kotda, Tehsil And Distt. Ajmer

6. Smt. Satpa W/o Late Shri Sohan Lal Son In Law Of Late Shri Kishna, By Caste Bhambi, Village Kotda, Tehsil And Distt. Ajmer

7. Government Of Rajasthan, Through Tehsildar, District Ajmer

----Respondents S.B. Civil Writ Petition No. 22976/2018 Ajmer Development Authority, Through Its Secretary, Todermal Marg, Civil Line, Ajmer.

                                                                        (2 of 2)                       [CW-22781/2018]


                                                                                                      ----Petitioner
                                                                      Versus

1. Babulal S/o Late Shri Parsa, Bhambi Cast, Gram Kotda Tehsil And Distt Ajmer

2. Laxman Lal S/o Late Shri Parsa, Bhambi Cast, Gram Kotda Tehsil And Distt Ajmer

3. Rameshwar Lal S/o Late Shri Parsa, Bhambi Cast, Gram Kotda Tehsil And Distt Ajmer

4. Smt. Lali W/o Late Shri Parsa, Bhambi Cast, Gram Kotda Tehsil And Distt Ajmer

5. Gyanprakash S/o Late Shri Omprakash Grand Son Of Shri Parsa, Bhambi Cast, Gram Kotda Tehsil And Distt Ajmer

6. Monu S/o Shri Omprakash Grand Son Of Late Shri Parsa789, Bhambi Cast, Gram Kotda Tehsil And Distt Ajmer

7. Government Of Rajasthan, Through Tehsildar District Ajmer

----Respondents

For Petitioner(s) : Mr. Aditya Pareek For Respondent(s) : Mr. Dilip Sharma and Mr. Harshit Mittal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/02/2023

Counsel for the petitioner prays for and is granted two

weeks time to file additional affidavit.

List the matters on 1.3.2023.

(GANESH RAM MEENA),J

Sharma NK/141-143

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