Citation : 2023 Latest Caselaw 1728 Raj/2
Judgement Date : 7 February, 2023
[2023/RJJP/002013]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 8727/2021
Rajasthan Rajya Matralayik Karmchari Mahasangh, Head
Office RTO, Jhalana Doongri, Jaipur Through Its President Raj
Singh Choudhary S/o Shri Nathu Singh Choudhary, Aged
About 50 Years, R/o Plot No.2, Dhaka Nagar, Sirsi Road,
Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary,
Government Of Rajasthan, Secretariat, Jaipur.
2. State Of Rajasthan, Through Principle Secretary,
Department Of Personnel And Training, Government Of
Rajasthan, Government Secretariat, Jaipur.
3. State Of Rajasthan, Through Principle Secretary,
Department Of Finance, Government Of Rajasthan,
Government Secretariat Jaipur.
----Respondents
For Petitioner(s) : None
HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN
Judgment / Order
07/02/2023
None has appeared on behalf of the petitioner, even in
the second round.
The case was earlier listed before this Court on various
dates namely 13.12.2021, 17.01.2022 and 14.02.2022.
In none of the dates, any appearance was made. Today
also no-one appears. Therefore, we are constrained to observe
that the petitioner is not willing to prosecute this petition.
[2023/RJJP/002013] (2 of 2) [CW-8727/2021]
Accordingly, this petition is dismissed for want of
prosecution.
Interim order also stands vacated.
(ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ
Mohita /47
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