Pappu Ram Saini S/O Birdu Ram Saini vs Harphool Son Of Prabhat Ram
2023 Latest Caselaw 1697 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Review Petition (Writ) No. 284/2018

                                   Pappu Ram Saini S/o Birdu Ram Saini
                                                                                                     ----Petitioner
                                                                      Versus
                                   Harphool Son Of Prabhat Ram
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rajeev Sharma For Respondent(s) : Mr. Akshay Sharma, AGC Ms. Anjali Mishra

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Both the parties seeks adjournment.

Prayer is allowed.

List this case after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /6

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