Bharat Singh Shekhawat vs State Of Raj And Ors
2023 Latest Caselaw 1685 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6541/2018

                                   Bharat Singh Shekhawat
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Raj And Ors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sandeep Singh Shekhawat For Respondent(s) : Mr. Jaivardhan Singh Shekhawat & Mr. Aditya Singh for Major R.P. Singh, Sr. Adv.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Counsel for the State-Respondent submits that the impugned

order dated 15.03.2018 (Annexure-4) has already been withdrawn

vide order dated 02.01.2023, issued by the Office of Directorate of

Mines & Geology, Government of Rajasthan. Therefore, the

present Writ Petition has become infructuous.

Counsel for the petitioner submits that he has moved an

application in the Registry today for placing the order dated

02.01.2023 on record.

Office is directed to list the matter on 27.02.2023 along with

the application filed today by the counsel for the petitioner.

(GANESH RAM MEENA),J

ARTI SHARMA /20

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