Kanhiaya S/O Shri Ramsukha vs Lalit Kishore Son Of Shri ...
2023 Latest Caselaw 1680 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1027/2019

                                   Kanhiaya S/o Shri Ramsukha
                                                                                                     ----Petitioner
                                                                      Versus
                                   Lalit Kishore Son Of Shri Hansadutt Pant
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

List this case after two weeks, as prayed.

In the meantime, counsel for the petitioner is directed to

ascertain the status of the suit pending before the Court below.

(GANESH RAM MEENA),J

ARTI SHARMA /28

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