Asha And Anr vs State
2023 Latest Caselaw 1678 Raj

(1 of 1) [CRLR-1033/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1033/2017

Asha And Anr

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

10/02/2023

List the matter on 01.03.2023, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 108-AnilSingh/-

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