Mahesh Kumar vs Sangram Singh
2023 Latest Caselaw 1676 Raj

(1 of 1) [CRLA-129/2013]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 129/2013

Mahesh Kumar

----Appellant Versus Sangram Singh

----Respondent

For Appellant(s) : Mr. T.C. Sharma

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

10/02/2023

List the matter after four weeks, as prayed.

(VINIT KUMAR MATHUR),J 109-AnilSingh/-

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