Mala Ram vs State Of Rajasthan
2023 Latest Caselaw 1673 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 471/2023

Mala Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RJ Punia For Respondent(s) : Mr. Anees Bhurat, PP Mr. Dinesh Vishnoi

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

10/02/2023

List the matter on 17.02.2023, as prayed.

(MADAN GOPAL VYAS),J 35-nidhi/-

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