Tara Chand Saini S/O Shri Sohan Lal ... vs The State Of Rajasthan
2023 Latest Caselaw 1651 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12156/2021

                                   Tara Chand Saini S/o Shri Sohan Lal Saini
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Bharat Yadav For Respondent(s) : Mr. Azad Ahmed

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

List on 15.02.2023 as prayed.

(GANESH RAM MEENA),J

Sharma NK//119

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