Abdul Kalam Azad S/O Shri Abdul ... vs State Of Rajasthan
2023 Latest Caselaw 1637 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 9039/2019

                                   Abdul Kalam Azad S/o Shri Abdul Shakur Mansuri aged about 39
                                   years, r/o Bus Stand, Masooda, Dsitrict Ajmer (Rajasthan)
                                                                                                      ----Petitioner
                                                                      Versus
                                   1. State Of Rajasthan through Principal Secretary to Government
                                   of Rajasthan, Mines & Geology Department,            Government
                                   Secretariat, Jaipur

                                   2. Additional Director (Mines), Department of Mines & Geology,
                                   Government of Rajasthan, Jaipur Division, Jaipur

                                   3. Superintending Mining Engineer, Department of Mines and
                                   Geology, Ajmer (Rajasthan)

                                   4. Mining Engineer, Department of Mines & Geology, Beawar
                                   Distict Ajmer (Rajasthan)
                                                                                                   ----Respondents

For Petitioner(s) : Mr. S.S. Shekhawat For Respondent(s) : Mr. Zakir Hussain with Mr. Ajay Khandal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/02/2023

Learned counsel for the petitioner seeks permission of

the Court to withdraw the instant petition with liberty to assail the

order dated 15.1.2000 passed by the Court of Joint Secretary,

Mines Department, Rajasthan, Jaipur.

The permission sought for is granted.

The writ petition is dismissed as withdrawn with the

liberty as sought for.

(GANESH RAM MEENA),J

Sharma NK/104

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