Sandeep Soni vs State Of Rajasthan
2023 Latest Caselaw 1634 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 16385/2022

Sandeep Soni

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Chirag Khatri For Respondent(s) : Mr. Aman Bishnoi for Mr. C.S. Kotwani for respondent No.5

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

09/02/2023

Learned counsel for the respondent No.5 prays for and is

granted time to file reply to the writ petition.

List after four weeks.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

54-msrathore/-

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