Luna Ram vs The State Of Rajasthan
2023 Latest Caselaw 1633 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Habeas Corpus Petition No. 41/2023

Luna Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Raju Ram For Respondent(s) : Mr. M.A. Siddiqui, GA-cum-AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

09/02/2023

Learned counsel for the petitioner is directed to supply

copy of the habeas corpus petition to the learned AAG. He

may file the factual report by the next date of hearing.

List on 14.2.2023.

In the meantime, the defects pointed out by the office

shall be cured.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

52-msrathore/-

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