Vikas Son Of Shri Shankar Lal vs State Of Rajasthan
2023 Latest Caselaw 1605 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 9438/2022

                                   Vikas Son Of Shri Shankar Lal,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Koslesh Kumar Bairwa For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

Learned Public Prosecutor has stated that charge-sheet has

already been filed in the present case.

List this case on 10.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /26

Powered by TCPDF (www.tcpdf.org)