Abdulla S/O Murtaja Hasan Haji vs State Of Rajasthan
2023 Latest Caselaw 1603 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 9083/2022

                                   Abdulla S/o Murtaja Hasan Haji & Anr.
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan & Anr.
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Jamila Bano Mr. Araft Hussain For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/02/2023

Issue notice to the respondents.

Learned Public Prosecutor accepts notice on behalf of the

State.

Office is directed to issue notice to the remaining respondent

No.2.

List this case on 17.02.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /25

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