Deepak Bhargav vs State Of Rajasthan And Anr
2023 Latest Caselaw 1577 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         4867/2015
                                   Dilip Kumar
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan And Anr.
                                                                                     ----Respondents

Connected With S.B. Criminal Miscellaneous (Petition) No. 4282/2015 Deepak Bhargav

----Petitioner Versus State Of Rajasthan And Anr.

----Respondents

For Petitioner(s) : Mr. Pallav Choudhary, Adv., for Mr. S.S. Ola, Adv.

For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/02/2023

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.568/2015 registered at Police Station Kotwali

Alwar, District Alwar from the Investigating Officer

concerned.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /38 & 39

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