Ratan Lal Yadav S/O Shri Jagannath ... vs State Of Rajasthan ...
2023 Latest Caselaw 1567 Raj/2

                                   [2023/RJJP/001767]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1268/2019

                                   1.     Ratan Lal Yadav S/o Shri Jagannath Yadav,
                                          R/o     Plot     No.18,       Bad      Ki     Dhani,     Village
                                          Shikarpura, Tehsil Sanganer, Jaipur.
                                   2.     Ramchandra Yadav S/o Shri Laxminarayan
                                          Yadav, R/o Sarpanch Ki Dhani, Ward No.31,
                                          Shikarpura, Tehsil Sanganer, District Jaipur.
                                                                                            ----Petitioners
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Arun Mangal S/o Shri Surendra Kumar Arya,
                                          R/o House No.105/154, Meera Marg, Police
                                          Station Shipra Path, Mansarovar, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : None Present For : Mr. M.K. Sheoran, P.P., Respondent(s) Mr. Sandeep Sharma, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

04/02/2023

Even in second round, no one was present on

behalf of petitioners to argue the matter.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /51

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