Pawan Kumar Gautam And Anr vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 1534 Raj/2

Citation : 2023 Latest Caselaw 1534 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court

Pawan Kumar Gautam And Anr vs State Of Rajasthan Through Pp ... on 3 February, 2023

Bench: Uma Shanker Vyas

                                   [2023/RJJP/001479]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 854/2017

                                   1.     Pawan Kumar Gautam S/o Shri Radheyshyam
                                          Sharma, R/o Village Arnetha, Police Station
                                          Keshorai Patan, Distt. Bundi Raj.
                                   2.     Smt.      Sumitra         W/o       Shri         Radheyshyam
                                          Sharma, R/o Village Arnetha, Police Station
                                          Keshorai Patan, Distt. Bundi Raj.
                                                                                           ----Petitioners
                                                                  Versus
                                   State Of Rajasthan Through Pp
                                                                                       ----Respondent

For Petitioner(s) : Mr. J.S. Chauhan, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment

03/02/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /13