Manoj S/O Shri Vishnu vs State Of Rajasthan
2023 Latest Caselaw 1533 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         1039/2019

                                   Manoj S/o Shri Vishnu & Ors.
                                                                                           ----Petitioners
                                                                  Versus
                                   State Of Rajasthan & Anr.
                                                                                     ----Respondents

Connected With S.B. Criminal Miscellaneous (Petition) No. 523/2020 Teja @ Teju S/o Shri Rahman

----Petitioner Versus State Of Rajasthan & Anr.

----Respondents

For Petitioner(s) : Mr. Dishant Karnawat, Adv., for Mr. Kapil Prakash Mathur, Adv. & Mr. Nitesh Pareek, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

List after two weeks, as prayed.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /89 & 90

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