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Harkesh Meena And Anr vs State Of Rajasthan And Anr
2023 Latest Caselaw 1527 Raj/2

Citation : 2023 Latest Caselaw 1527 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court
Harkesh Meena And Anr vs State Of Rajasthan And Anr on 3 February, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         5867/2015

                                   Harkesh Meena And Anr.
                                                                                           ----Petitioners
                                                                  Versus
                                   State Of Rajasthan And Anr.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Dinesh Kumar Garg, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.299/2015 registered at Police Station Dholpur

Kotwali, District Dholpur from the Investigating

Officer concerned.

List on 14.02.2023.

(UMA SHANKER VYAS),J

DANISH USMANI /81

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