Manish Son Of Shri Kamal Singh vs State Of Rajasthan ...
2023 Latest Caselaw 1497 Raj/2

                                   [2023/RJJP/001446]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 223/2023

                                   Manish Son Of Shri Kamal Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ram Ratan Gurjar For Respondent(s) : Mr. Hanish Khan For State : Mr. Mahendra Meena, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

List this case after one week.

(GANESH RAM MEENA),J

ARTI SHARMA /106

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