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Narendra S/O Rambilas vs State Of Rajasthan ...
2023 Latest Caselaw 1487 Raj/2

Citation : 2023 Latest Caselaw 1487 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court
Narendra S/O Rambilas vs State Of Rajasthan ... on 3 February, 2023
Bench: Ganesh Ram Meena
                                   [2023/RJJP/001444]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 183/2023

                                   Jitendra S/o Shri Kailash Chandra
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 1479/2023 Narendra S/o Rambilas

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. babu Lal Sharma For Respondent(s) : Mr. K I Khan For State : Mr. Mahendra Meena, PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

List these cases after one week.

(GANESH RAM MEENA),J

ARTI SHARMA /103-104

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