Bheru Lal Ranka And Anr vs State And Anr (2023/Rjjd/003694)
2023 Latest Caselaw 1326 Raj

[2023/RJJD/003694]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 733/2018

1. Bheru Lal Ranka S/o Moti Lal, Village Kankroli, District Rajsamand Raj.

2. Manjula W/o Bhura Lal, Village Javad, Tehsil Kankroli, District Rajsamand Raj.

----Petitioners Versus

1. State Of Rajasthan Through Public Prosecutor

2. Chandrika W/o Shankder Lal Mahajan, Village Bhudan, Tehsil Kankroli, District Rajsamand Raj.

----Respondents

For Petitioner(s) : Mr. Rahul Rajpurohit For Respondent(s) : Mr. Sumer Singh Rajpurohit PP Mr. JVS Deora

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 25-GauravG/-

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