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Jetharam @ Rajpal vs State Of Rajasthan ...
2023 Latest Caselaw 1246 Raj

Citation : 2023 Latest Caselaw 1246 Raj
Judgement Date : 2 February, 2023

Rajasthan High Court - Jodhpur
Jetharam @ Rajpal vs State Of Rajasthan ... on 2 February, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/003445]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1389/2023

Jetharam @ Rajpal S/o Nathuram, Aged About 30 Years, R/o Chak 1Lgw Rohi Dablibas, Kutub, Tehsil Pilibanga, District Hanumangarh. (At Present Lodged In Distt. Jail, Hanumangarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Nishant Motsara For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

02/02/2023

izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk iqfyl Fkkuk ihyhcaxk ftyk guqekux<+] esa ntZ izFke lwpuk fjiksVZ la[;k [email protected]] vijk/k vUrxZr /kkjk 363] 366] 143 Hkkjrh; n.M lafgrk ds ekeys esa izLrqr gqvk gSA geus cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dk rdZ jgk fd izkFkhZ dekus gsrq ckgj pyk x;k Fkk] ftlls og fopkj.k U;k;ky; esa vuqifLFkr gks x;k FkkA mUgksaus fuosnu fd;k fd vc izkFkhZ fu;fer rkSj ij fopkj.k U;k;ky; esa izR;sd rkjh[k is"kh ij mifLFkr gksrk jgsxkA vr% izkFkhZ dks iqu% tekur dk ykHk fn;k tkosA blds foijhr ;ksX; yksd vfHk;kstd us tekur vkosnu dk fojks/k fd;kA tekur vkosnu ij fopkj fd;kA cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh rFkk fo"ks'kr;k izkFkhZ vf/koDrk ds bl dFku

[2023/RJJD/003445] (2 of 2) [CRLMB-1389/2023]

dks n`f'Vxr esa j[krs gq, fd izkFkhZ vc izR;sd rkjh[k is"kh ij v/khuLFk U;k;ky; esa mifLFkr gksrk jgsxk] izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk tqeZ dh izd`fr o ifjfLFkfr;ksa esa izkFkhZ&vfHk;qDr dks tekur ij fjgk fd;k tkuk mfpr gksxkA ifj.kker% ;g tekur izkFkZuk i= Lohdkj fd;k tkrk gS vkSj vkns"k gS fd izkFkhZ&vfHk;qDr tsBkjke mQZ jktiky iq= uRFkqjke mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa fopkj.k U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks LFkkuh; tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA (YOGENDRA KUMAR PUROHIT),J 113-mayank/-

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