Suman Kumari D/O Chhitter Mal vs State Of Rajasthan Through Principal ...
2023 Latest Caselaw 6713 Raj/2

Rajasthan High Court

Suman Kumari D/O Chhitter Mal vs State Of Rajasthan Through Principal ... on 13 December, 2023

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2023:RJ-JP:39396]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 19855/2018

                                    Suman Kumari D/o Chhitter Mal, Aged About 24 Years, R/o
                                    Dhani Teebrwali, Post Ganwari, Tehsil Neem Ka Thana, District
                                    Sikar, Rajasthan.
                                                                                                         ----Petitioner
                                                                       Versus
                                    1.       State Of Rajasthan Through Principal Education Secretary,
                                             Govt. Of Rajasthan, Secretariat, Jaipur.
                                    2.       Director, Primary Education, Bikaner.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. C.L. Saini, AAG Mr. S.K. Gupta, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/12/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /196

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