Reliance General Insurance Company ... vs Mahaveer S/O Late Shri Murlidhar Yadav ...
2023 Latest Caselaw 6704 Raj/2

Rajasthan High Court

Reliance General Insurance Company ... vs Mahaveer S/O Late Shri Murlidhar Yadav ... on 12 December, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2023:RJ-JP:39027]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Civil Miscellaneous Appeal No. 4401/2018

Reliance     General        Insurance         Company          Limited,
Regional Office Above Kanha Restaurant Kharkhan
Road Vaishali Nagar Jaipur At Present At Man
Upasana 6Th Floor Sardar Patel Marg C Scheme
Jaipur Through Its Authorized Signatory (Insurance
Company Of Truck No. Hr 63 B 5675)
                                                          ----Appellant
                                Versus
1.     Mahaveer S/o Late Shri Murlidhar Yadav, Aged
       About 55 Years, R/o Village Dawani Post
       Budwal Tehsil Jamwaramgarh District Jaipur
2.     Smt Shakuntala W/o Shri Magaveer, Aged
       About 50 Years, R/o Village Dawani Post
       Budwal Tehsil Jamwaramgarh District Jaipur
3.     Sangeeta Devi W/o Late Ashok Yadav, Aged
       About 30 Years, R/o Village Dawani Post
       Budwal Tehsil Jamwaramgarh District Jaipur
4.     Kamal Yadav S/o Shri Mahaveer Yadav, Aged
       About 33 Years, R/o Village Dawani Post
       Budwal Tehsil Jamwaramgarh District Jaipur
5.     Bhagchand Meghwal S/o Shri Birdhuram, R/o
       Dhani Fagedia Tan Chidava Ps Udaipurwati
       District Jhunjhunu (Driver Of Truck No Hr 63 B
       5675)
6.     Krishan       Kumar         S/o      Shri         Jagdish,   R/o
       Bahadurgarh            District        Jharjhar        Haryana
       (Owner Of Truck No. Truck No Hr 63 B 5675)
7.     Deepak Kumar S/o Shri Ummed Singh, R/o
       Bahadurgarh District Jharjhar Haryana (Power
       Of Attorney Holder Of Truck No Hr 63 B 5675)
                                                   ----Respondents

[2023:RJ-JP:39027] (2 of 2) [CMA-4401/2018]

For Appellant(s) : Mr. Rizwan Ahmed, Adv.

For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

12/12/2023

Learned counsel for the appellant prays for

withdrawal of this civil misc. appeal.

In view of above, the civil misc. appeal is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /205

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